Section 5(5) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001
(5)All the applicants mentioned in sub rules (1) and (2) above shall have undergone the basic familiarization training and instructions as prescribed under sub-rule (2) of 33 of the Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarer"s) Rules, 1998.
