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Union of India - Section

Section 97 in Finance Act, 1999

97. Amendments of section 35.

- In section 35 of the Wealth-tax Act, in sub-section (1), for clause (aa) the following clause shall be substituted with effect from the 1st day of June, 1999, namely:-"(aa) a wealth-tax authority may amend any intimation or deemed intimation under subsection (1) of section 16;".Expenditure-tax