Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Chattisgarh - Subsection

Section 266(1)(vii) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(vii)C.G. Ex-serviceman (Reservation of Vacancies in the State Civil Services on Posts of Class III and Class IV) Rules, 1985