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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(ii)Motor Certificates entitling the holders to serve as engineers in the grade certified in motor ships, i.e., ships propelled by diesel (internal combustion) engines,