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Union of India - Section

Section 3 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

3. Certificates of Competency.

- The Certificates of Competency may be either First or Second Class and in each class, the Certificates may be granted as follows :-
(i)Steam Certificates entitling the holders to serve as engineers in the grade certified in steamships,
(ii)Motor Certificates entitling the holders to serve as engineers in the grade certified in motor ships, i.e., ships propelled by diesel (internal combustion) engines,
(iii)Combined Steam and Motor Certificates entitling the holders to serve as engineers in the grade certified in both steam and motor ships.