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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(2) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(2)If the absence of an employee is extended beyond the limits laid down in this Regulation, or if any, of the other conditions laid down in this Regulation is not fulfilled the employee shall be treated as on ordinary leave for the entire period of his absence.