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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in The U.P. Cold Storage Order, 1972

(3)Where the application for renewal is refused, the reasons for such refusal shall be recorded in writing and copy of the same shall be furnished to the applicant and the fees paid by the applicant along with the application shall be refunded to him.