Rajasthan High Court - Jaipur
Mrs Priya Mathur And Ors vs State Urban Developmentors on 11 April, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.17665/2013
Mrs.Priya Mathur d/o Shri Sushil Mathur & Others
----Petitioner
Versus
State of Rajasthan & Others
----Respondent
For Petitioner(s) : Mr.R.N. Mathur, Senior Advocate with Mr.Shovit Jhajharia, Mr.Akhil Simlote.
For Respondent(s) : Mr.A.K. Sharma, Senior Advocate with Mr.Ashwini Jaiman, Mr.Raunak Singhvi on behalf of Mr.M.S. Singhvi, Advocate General, Mr.Anil Mehta, AAG.
HON'BLE MR. JUSTICE ALOK SHARMA Order 11/04/2019 Pursuant to the order dated 07.03.2019, counsel for the petitioners have filed the written submissions and Mr.A.K. Sharma, Senior Advocate with Mr.Ashwini Jaiman counsel for the respondents seeks three days time to file written submissions.
Put up on April 22, 2019 at 11.00 AM.
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