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Rajasthan High Court - Jaipur

Mrs Priya Mathur And Ors vs State Urban Developmentors on 11 April, 2019

Author: Alok Sharma

Bench: Alok Sharma

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No.17665/2013

                                   Mrs.Priya Mathur d/o Shri Sushil Mathur & Others
                                                                                                            ----Petitioner
                                                                           Versus
                                   State of Rajasthan & Others
                                                                                                         ----Respondent

For Petitioner(s) : Mr.R.N. Mathur, Senior Advocate with Mr.Shovit Jhajharia, Mr.Akhil Simlote.

For Respondent(s) : Mr.A.K. Sharma, Senior Advocate with Mr.Ashwini Jaiman, Mr.Raunak Singhvi on behalf of Mr.M.S. Singhvi, Advocate General, Mr.Anil Mehta, AAG.

HON'BLE MR. JUSTICE ALOK SHARMA Order 11/04/2019 Pursuant to the order dated 07.03.2019, counsel for the petitioners have filed the written submissions and Mr.A.K. Sharma, Senior Advocate with Mr.Ashwini Jaiman counsel for the respondents seeks three days time to file written submissions.

Put up on April 22, 2019 at 11.00 AM.

(ALOK SHARMA),J Karan Bhutani /531/130 (Downloaded on 28/06/2019 at 12:06:26 AM) Powered by TCPDF (www.tcpdf.org)