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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of West Bengal - Subsection

Section 162(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Part A of a permit shall be produced on demand made at any reasonable time by an officer of the Transport Department, Government of West Bengal, of and above the rank of Motor Vehicles inspector or by any Police Officer in uniform not below the rank of a Sub-inspector or Sergeant.