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State of West Bengal - Section

Section 162 in The West Bengal Motor Vehicles Rules, 1989

162. Production of permit.

(1)Part A of a permit shall be produced on demand made at any reasonable time by an officer of the Transport Department, Government of West Bengal, of and above the rank of Motor Vehicles inspector or by any Police Officer in uniform not below the rank of a Sub-inspector or Sergeant.
(2)Any Police Officer in uniform not below the rank of Sub-inspector or Sergeant o' any Officer of the Transport Department of and above the rank of Motor Vehicles inspector may board any transport .vehicle for the purpose of inspecting Part B of the permitProvided that the State Government may by order, exempt, on such condition as may he specified in the order, any transport vehicle or class of transport vehicles belonging to the Transport Undertakings from the operation of this sub-rule.