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[Cites 0, Cited by 6] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(e) in The West Bengal Premises Tenancy Act, 1956.

(e)where the tenant or any person residing in the premises let to the tenant has been guilty of conduct which is a nuisance or annoyance to neighbours including the landlord ;