Rajasthan High Court - Jaipur
Union Of India vs Mangla Ram on 9 January, 2020
Bench: Sabina, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Review Petition (Writ) No. 275/2018
1. Union Of India, Through Secretary, Department Of Posts,
Dak Bhawan, Sansad Marg, New Delhi.
2. Chief Post Master General, Rajasthan Circle, Jaipur (Raj.)
3. Senior Superintendent Of Post Offices, Jaipur City
Division, Jaipur (Raj.)
4. Senior Postmaster, Jaipur General Post Office, Jaipur
(Raj.)
----Petitioners
Versus
1. Mangla Ram, Temporary Group-D In The Office Of Senior
Postmaster, General Post Office, Jaipur.
2. Central Administrative Tribunal, At Jaipur Bench, Jaipur
Through Its Registrar, Sahakar Marg, Jaipur.
----Respondents
Connected With D.B. Review Petition (Writ) No. 282/2018
1. Union Of India, Through Secretary To The Government Of India, Department Of Posts, Dak Bhawan, Sansad Marg, New Delhi.
2. The Principal Chief Post Master General, Rajasthan Circle, Jaipur (Raj.)
3. The Postmaster General, Ajmer Region, Ajmer.
4. The Superintendent Of Post Offices, Beawar Divisiion, Beawar (Ajmer)
----Petitioners Versus
1. Karan Singh Son Of Shri Champan Singh, By Caste Rawat, Resident Of Ganeshpura Post Jain Gurukul School, Beawar, Presently Working As T/s Group-D As Chowkidar In The Office Of Divisional Office, Beawar.
2. Central Administrative Tribunal, At Jaipur Bench, Jaipur
----Respondents For Petitioner(s) : Mr. Gaurav Jain, Advocate (Downloaded on 16/02/2020 at 09:08:55 AM) (2 of 2) [WRW-275/2018] For Respondent(s) : Ms. Veena Chandrawat, Advocate Mr. P.N. Jati, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 09/01/2020 Heard.
No ground for review of the order dated 19.04.2018 is made out.
Dismissed.
(NARENDRA SINGH DHADDHA),J (SABINA),J Gourav/Jatin /38-39 (Downloaded on 16/02/2020 at 09:08:55 AM) Powered by TCPDF (www.tcpdf.org)