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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)A status report on medium term open access customers indicating:
(a)Name of customer;
(b)Period of the access granted (start date and end date);
(c)Point(s) of injection;
(d)Point(s) of drawal;
(e)Transmission system / distribution system used;
(f)Open access capacity used.