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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(2)(z) in Bihar Factories Rules, 1950

(z)"Sanforizing machine" means a machine consisting of a large steam-heated cylinder and endless, thick woollen felt blanket which is in cloth contact with the cylinder for most of its perimeter, and an electrically heated show which processes the cloth against the blanket while the latter is in a stretched condition as it curves around feed in roll.