Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Oriental Ins. Co. Ltd. vs . Sh. Ajay Sood & Ors. on 25 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Oriental Ins. Co. Ltd. vs. Sh. Ajay Sood & Ors.

.

FAO No. 9 of 2016.

25.08.2023 Present: Ms. Meera Devi, Advocate, for the appellant.

of Mr. Nitin Thakur, Advocate, for respondent No.1.

Mr. T.S. Chauhan, Advocate, for respondent No.2.

rt Mr. Onkar Jairath, Advocate, for respondent No.3.

At the joint request of the parties, list on 1 st September, 2023.

(Satyen Vaidya) Judge 25th August, 2023. (jai) ::: Downloaded on - 25/08/2023 20:36:19 :::CIS