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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(3) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(3)Notwithstanding anything contained in sub-section (1) all statutes and regulations made under the Indira Gandhi Krishi Vishwavidyalaya Adhiniyam, 1987 and in force on the appointed day, shall in so far as they are not inconsistent with the provisions of this Adhiniyam, continue to be in force until they are repealed by statutes and regulations to be made under this Adhiniyam.The Schedule[Section 1-(3)]Colleges of the Vishwavidyalaya
S. No. Name of the College Place
1. College of Veterinary Science and AnimalHusbandry Anjora, Durg
2. College of Dairy Technology Raipur
3. College of Fisheries Kabeerdham