Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(b) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007 (b)If the tie persists they may be bracketed together for the purpose of ranking and seniority in age may be considered at the time of admission.
