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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2) in Presidency University Act, 2010

(2)Each Faculty Council for Post-Graduate and Undergraduate Studies shall consist of the following members:-
(i)the Vice-Chancellor - Chairman;
(ii)the Dean of the Faculty Council concerned;
(iii)the Head or Heads of the Department or Departments concerned, if any;
(iv)the Professor or Professors of the Department or Departments concerned, if any;
(v)five Teachers of the University, other than Professors belonging to the Faculty Councils concerned, to be elected by such Teachers from amongst themselves;
(vi)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor from a panel of six recommended by the Executive Council;
(vii)the Faculty Council concerned may co-opt such Dean or Deans from any other faculty council as it may considered necessary.