Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(1) in The Tamil Nadu State Agricultural Council Act, 2009 (1)The Council shall furnish such reports, copies of its minutes, abstract of its accounts and other information to the Government as the Government may require.
