Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Assam - Subsection

Section 79(6) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(6)If however the Authority feels that special protective measures are required in the plot prior to any construction of building, it may be allowed by the Authority in such plot unless the protective measures are completed as directed by the Authority first.