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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Children's and Women's Welfare Service Rules, 1989

(2)Vacancies in the Junior Grade posts which are filled up by direct recruitment shall also be reserved for such categories of persons and to such extent as may be determined by Government from time to time.