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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2) in The Greater Noida Industrial Development Area Building Regulations, 1992

(2)The refuge area shall be provided on the external walls as cantilever projections or in any other manner (which will not be counted in FAR) with a minimum area of 18 sq. mtrs. and to be calculated on the basis of population on each floor at the rate of 1 sq. mtr. per person.