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State of Uttar Pradesh - Section

Section 79 in The Greater Noida Industrial Development Area Building Regulations, 1992

79. Refuge area.

(1)For all buildings exceeding 15 mtrs. in height, refuge area shall be provided a follows :
(a)The floors above 15 mtrs. and up to 24 mtrs. one refuge area on the floor immediately above 18 mtrs.
(b)For floors above 25 mtrs. and up to 36 mtrs. one refuge area on the floor immediately above 24 mtrs.
(c)For floors above 36 mtrs. one refuge area per every five floors above 36 mtrs.
(2)The refuge area shall be provided on the external walls as cantilever projections or in any other manner (which will not be counted in FAR) with a minimum area of 18 sq. mtrs. and to be calculated on the basis of population on each floor at the rate of 1 sq. mtr. per person.