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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(3)(a) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(a)the payment of travelling and daily allowances to the Chairman, Vice-Chairman, Treasurer and other members of the Committee;