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State of Punjab - Section

Section 82 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

82.

An employee of the Corporation shall, on appointment, be eligible to the minimum of the scale (as referred to in Appendix 'I' to these Regulations), to which he is appointed and which will be considered as his substantive scale and to which he shall revert when he is not :-
(a)under suspension;
(b)on leave or deputation; or
(c)holding a temporary post or is officiating in another grade.
Provided the appointing authority may, in consideration of special knowledge, training of experience, allow a higher initial start to any employee.