Himachal Pradesh High Court
Jasveer Kaur vs . Union Of India And Others on 5 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Jasveer Kaur vs. Union of India and others a/w connected matters.
CWP No.7944 of 2021 a/w .
CWP Nos. 5243, 5244 and 7947 of 2021.
05.04.2023. Present: Mr. Gurinder Singh Parmar, Advocate vice Mr. Ravi Tanta, Advocate, for the petitioner (s).
Mr. Nand Lal Thakur, Senior Panel Counsel, Central Government, for respondent No.1-UOI.
Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Additional Advocate General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Learned vice counsel for the petitioner(s) prays for and is granted four weeks' time to comply with the previous order. List on 10.05.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 5th April, 2023.
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