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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Construction on filled up ground and low lying area shall have specific design to withstand the forces due to seismic and other natural disaster which must conform to the specification laid down by bureau of Indian Standards in this regard.