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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(g) in The Haryana Medical Education Service Rules, 1988

(g)"equivalent" means equivalent qualification and experience as approved by the Medical Council of India in case of Medical subjects, Dental Council of India in case of Dental subjects and Pharmacy Council of India in case of Pharmacy subjects;