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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(2)The Railway Booking Clerk shall personally remove from the coupon books the number of coupons necessary for the journey. Before removing the coupons, the Railway Booking Clerk shall satisfy himself regarding the indentity of the Coupon Book Holder, where coupons in excess of those actually required, are detached from a coupon Book by a Railway Booking Clerk, a suitable remark such as "wrongly detached", shall be made by him/her on the back of the detached coupons and the loose coupons with remark so made shall be accepted when presented for the issue of a ticket subject to the condition that the Coupon Book from which the coupons have been detached is also produced before the Railway Booking Clerk.