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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5) in The Chennai Corporation Servants Conduct Rules, 1968

(5)Seditious propaganda or the expressing of disloyal sentiments by a Corporation servant shall be regarded as sufficient ground for dispensing with his services. Such a conduct in the case of a pensioner shall be dealt with under Article 351 of the Civil Service Regulations.