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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(a) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(a)"Act" means the Sikkim Nationalised Transport (Prevention of Ticket less Travel and Miscellaneous Previsions) Act, 1981