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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Nagaland - Subsection

Section 20(2)(vi) in The Global Open University (Nagaland) Act, 2006

(vi)exercise such other powers and perform such other duties as may be assigned to him by the Pro Chancellor or any Council or Officer or authority under this Act or by any regulation.