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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(ii)The cash memo attached to the medical bills, for purchase of medicines shall be verified and signed by Authorised Medical Attendant prescribing the medicines.