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Himachal Pradesh High Court

Kartar Singh And Ors. vs . Rachna Devi And Ors. on 13 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kartar Singh and Ors. vs. Rachna Devi and Ors.

.

RSA No.8 of 2012 13.07.2023 Present: Mr. T.S. Chauhan, Advocate, for the appellants.

Mr. Shivam Sharma, Advocate, for the respondents.

CMP No. 2838 of 2023 Learned counsel for the appellants prays for and is granted one week's further time by way of indulgence to file rejoinder.

List for consideration on 20.07.2023.



                                                            ( Sushil Kukreja )
              July 13, 2023                                      Judge
                 (subhash)







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