Himachal Pradesh High Court
Sita Devi And Others vs . Sh. Suresh Sharma And Others on 28 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sita Devi and others vs. Sh. Suresh Sharma and others .
FAO No. 75 of 2023 28.04.2023 Present: Mr. Daleep Singh Kaith, Advocate for the appellants.
FAO No. 75 of 2023 Heard.
Admit.
Post admission notice to the respondents, returnable for 15.06.2023. Steps for service be taken within a period of one week.
For the purpose of service post admsision, list before Additional Registrar (Judicial).
Record be called for.
(Ajay Mohan Goel) Judge April 28, 2023 (narender) ::: Downloaded on - 28/04/2023 20:57:21 :::CIS