Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(1)The Screening Committee shall, for the purpose of preparing the list of suitable officers for promotion to the rank of Additional Superintendent of Police, Vigilance consider the cases of those Deputy Superintendent of Police, Vigilance, only who have completed two years of service after their regular promotion as Deputy Superintendent of Police in the parent Police Department.