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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2)(d) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(d)Regularisation of allotment in the name of remaining spouse in the event of transfer of the allottee to other station/ ineligible office.