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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(3)(b) in Assam State Higher Education Council Act, 2017

(b)regarding the Statutes, Ordinances and Regulations of universities in the State and to suggest modification wherever required to maintain uniformity in the administration without prejudice to the autonomy for the academic pursuits;