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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(1) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(1)Competent Authority, Verification Committee and Scrutiny Committee, as the case may be, shall display the information regarding issuance, verification or cancellation of Certificate every month, before the Fifth day of the month on the office Notice Board and shall also send the information to local autonomous institutions and bodies, municipal corporation, municipality, village panchayat etc. for their records and shall also send the information through District Information Centres, in order to display it on ascertained website.