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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(c) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(c)carrying out and supervising the assessment and certification and awarding of diplomas, certificates etc. to all trainees and students undergoing any Technical and Vocational Education and Skill Development.