Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256] [Entire Act] State of Bihar - Subsection Section 256(1) in The Bihar Motor Vehicles Rules, 1992 (1)Khaki forage or khaki peaked cap or khaki turban, or berei in nevy-blue colour. Each of these dress shall have a head badge;
