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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1)(g) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(g)One representative of the weighmen and hammals operating in the marketing area holding licence from the Market Committee to be nominated by the Chairman;