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[Cites 0, Cited by 0] [Section 54(54)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(54)(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(i)Every employee of the Bank shall conform to and abide by these regulations and shall observe, comply with and obey all orders and directions which may from time to time be given to him by a person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.