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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(ii) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(ii)For the posts available for promotion after 31.07.2013 "The same as provided for direct recruitment to the post of Lower Division Clerk".]