Himachal Pradesh High Court
Shankar Dass vs . Hrtc & Anr. on 28 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
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CWP No. 6529 of 2022 28.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Ms. Kavita Kajal, Advocate, for the petitioner.
Mr. Malay Kaushal, Advocate vice Mr. Vir Bahadur Verma, Advocate, for the respondents.
Despite various opportunities granted to the respondents, they have failed to file reply. The needful be done within two weeks, failing which the erring official(s)/officer(s) shall personally remain present before this Court on the next date of hearing alongwith relevant record on his/their personal expenses and separate affidavit to this effect shall be filed at the time of his/their appearance in the Court.
List on 11.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 28, 2022 (kalpana) ::: Downloaded on - 29/10/2022 20:33:23 :::CIS