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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(h) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(h)"Percentile marks" means the percentile obtained by the candidate by considering the total number of students who have appeared in their respective Board, and have appeared in JEE(Main)/AIPMT/GUJCET of the corresponding academic year;]