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[Cites 0, Cited by 0] [Section 3AA(4)] [Section 3AA] [Entire Act]

State of West Bengal - Subsection

Section 3AA(4)(a) in The West Bengal Fire Services Act, 1950

(a)to inspect buildings, cinema houses, theatres and other places of public entertainment to see whether fire prevention measures have been taken and to test periodically the fire extinguisher, fire installation and other fire fighting appliances in such buildings, cinema houses, theatres or other places;