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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(f) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

(f)'Family' means -
(i)any of the following persons who are wholly dependent on the employee, namely, the employees' wife, legitimate children, step children, parents, sisters and minor brothers.
(ii)In the case of a female subscriber the husband, legitimate children, step children, parents, sisters and minor brothers :