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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(2) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(2)If satisfied, the competent authority may extend the period of registration for a further period of two years at a time, after realising the renewal fee of Rs. 100.