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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(4)(b) in Rajasthan Police Subordinate Service Rules, 1989

(b)The Recruitment Board, may take steps to rectify such mistakes as are detected on scrutiny, re-checking and re-totaling of the marks in pursuance of the provisions of clause (a) above.